LAWS(KAR)-2023-5-66

SUNIL NARAYAN Vs. K. N. NAGARAJU

Decided On May 29, 2023
Sunil Narayan Appellant
V/S
K. N. Nagaraju Respondents

JUDGEMENT

(1.) Sri.Ismail Muneeb Musba., learned counsel for appellants has appeared in person.

(2.) The captioned appeal is listed today for orders regarding non-compliance of office objections.

(3.) As could be seen from the daily order sheet, the appeal was listed on 22/5/2023 and finally a week's time was granted to comply office objections, failing which office was directed to list this matter for dismissal on 29/5/2023.