(1.) Learned counsel for the petitioners filed a memo. The memo reads as under;
(2.) In view of submission and the memo on record, registry to transferred this writ petition to Kalburgi Bench of the High Court of Karnataka.
(3.) For statistical purposes, this writ petition stands disposed of.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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