LAWS(KAR)-2023-7-690

D. PRAKASH Vs. COMMISSIONER

Decided On July 07, 2023
D. Prakash Appellant
V/S
COMMISSIONER Respondents

JUDGEMENT

(1.) Learned counsel Sri. Pavan Kumar, who is present in the Court, takes notice for Respondent Nos. 1 to 3-BBMP.

(2.) Learned counsel for the petitioners is directed to serve two sets of copies of writ petition along with Annexures on the learned counsel for respondent Nos.1 to

(3.) -BBMP. 3. Notice to other respondents is not necessary for the following reasons: