LAWS(KAR)-2023-6-34

H. GALAPPA Vs. MUNIYAPPA

Decided On June 01, 2023
H. Galappa Appellant
V/S
MUNIYAPPA Respondents

JUDGEMENT

(1.) Sri.J.C.Kumar., learned counsel for appellants has appeared in person.

(2.) The captioned appeal is listed today for orders regarding dismissal of appeal for non-compliance of office objections.

(3.) Learned counsel for appellants submits that short accommodation may be granted to comply office objections.