MS BINDUSHREE J. Vs. STATE OF KARNATAKA

JUDGEMENT

(1.) The petitioners were admitted to MBBS Course in Rajarajeshwari Medical College and Hospital, Bengaluru (hereinafter referred to as 'the college' for short) in the academic session 2017-18 against private seats. The grievance of the petitioners in these petitions is that respondent No.5 has collected the fee over and above the amount of fee fixed by the State Government as well as Karnataka Examination Authority.

(2.) The petitioners in W.P.No.4019/2023 have prayed for the following reliefs:

(3.) The petitioners in W.P.No.2244/2023 have prayed for the following reliefs: