LAWS(KAR)-2023-8-1032

NATESH MANJAPPA H. Vs. STATE OF KARNATAKA

Decided On August 22, 2023
Natesh Manjappa H. Appellant
V/S
STATE OF KARNATAKA Respondents

JUDGEMENT

(1.) Writ Petition No.2185 of 2023 is filed for issuance of a mandamus:

(2.) Writ Petition No.2257 of 2023 is filed seeking a mandamus to be issued:

(3.) Writ Petition No.4572 of 2023 is filed seeking: