LAWS(KAR)-2023-6-913

OBALAIAH Vs. DODDARANGAPPA

Decided On June 14, 2023
Obalaiah Appellant
V/S
Doddarangappa Respondents

JUDGEMENT

(1.) Sri.G.S.Balagangadhar., learned counsel for the appellants and Sri.D.L.Suresh., learned counsel for the respondents have appeared in person.

(2.) This is an appeal from the Court of II Addl. Senior Civil Judge & JMFC, Tumakuru.

(3.) For the sake of convenience, the parties shall be referred to as per their status and rankings before the Trial Court.