(1.) Learned High Court Government Pleader accepts notice for respondent No.1-State.
(2.) Office objections are hereby overruled.
(3.) Sri Naveed Ahmed, learned counsel filed vakalath on behalf of respondent No.2.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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