H.V.OMKARAPPA Vs. STATE OF KARNATAKA

JUDGEMENT

(1.) Heard Sri. C.V. Nagesh, learned Senior counsel along with Smt. Swamini G. Mohanambal, learned counsel for the petitioner and Sri. Vinayaka V.S., learned High Court Government Pleader for the respondent-State. Perused the records.

(2.) Present petition is filed under Sec. 438 of Cr.P.C. with the following prayer:

(3.) The brief facts of the case are as under: