THIMMAIAH Vs. Y.K.MARAIAH

JUDGEMENT

(1.) Sri.Nitish., learned counsel on behalf of Sri.K.V.Narsimhan., for the appellants has appeared in person. As could be seen from the daily order sheet, the appeal was listed on 17/8/2023 and 18/8/2023. On these days there was no representation on behalf of respondents. The appeal is listed today. Today also, there is no representation on behalf of respondents.

(2.) This is an appeal from the Court of Civil Judge (Sr.Dn.) and J.M.F.C., at Madhugiri.

(3.) For the sake of convenience, the parties shall be referred to as per their status and rankings before the Trial Court.