(1.) Learned counsel for the petitioners has filed a memo which reads as under:
(2.) Memo is placed on record.
(3.) In view of the memo, petition is dismissed as withdrawn with liberty as prayed for.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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