SHIVALINGAMMA Vs. STATE

JUDGEMENT

(1.) The petitioner is before this Court seeking the following prayer:

(2.) Heard Sri. Rajakumar C., learned counsel appearing for the petitioner, Smt. K.P. Yashoda, learned High Court Government Pleader appearing for respondent No.1 and Sri. P.M. Siddamallappa, learned counsel appearing for respondents No.2 to 5.

(3.) The petitioner is the complainant, registers a complaint invoking Sec. 200 of the Cr.P.C. in PCR.No.38/2017. A private complaint was filed on 16/8/2017, the matter was referred for investigation on 23/9/2017. The Police register an FIR after the reference in crime No.512/2017 against accused Nos.1 to 4, the respondents herein, for the offence punishable under Ss. 466, 34, 409, 420, 465, 468 and 469 of the Indian Penal Code, 1860.