BHEEMAWWA Vs. BASAPPA

JUDGEMENT

(1.) Defendants are in appeal.

(2.) One Kamanna had three daughters, Rajavva, Bheemawwa and Kontewwa.

(3.) Kontewwa along with her sister Rajavva's son Basappa instituted the suit seeking for partition and for allotment of 1/3rd share in the suit property, which was land bearing Sy.No.63 measuring 20 acres 06 guntas situate at Allapur village of Jewargi Taluk in Kalaburagi District.