JAYAMMA Vs. KUNHI AHMED

JUDGEMENT

(1.) Sri V.Sreenidhi, learned Additional Government Advocate accepts notice for the accused and the proforma respondent.

(2.) Heard the learned counsel for the complainant.

(3.) The complainant is before this Court alleging that the accused has committed willful disobedience of the order dtd. 17/2/2022 passed by the learned Single Judge in W.P.No.3382/2022.