(1.) There is no representation on behalf of petitioners.
(2.) Sri.Mahesh.L., learned counsel for respondent No.1 has appeared through video conferencing.
(3.) Ms.Vidya Gowda., learned counsel on behalf of Sri.Sharath Gowda.G.B., for respondent No.2 has appeared in person.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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