(1.) Learned counsel for the Petitioner has filed a Memo dtd. 26/7/2023 seeking withdrawal of the petition, which reads as under:
(2.) In view of the above, Writ Petition is disposed off as having withdrawn.
(3.) Costs made easy.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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