PAVAN P. KULKARNI Vs. SARAYU H.

JUDGEMENT

(1.) Though this petition is listed for admission, with the consent of both learned counsel, it is taken up for final disposal.

(2.) Heard the learned counsel for petitioner and learned counsel for respondent No.1.

(3.) This petition is filed seeking transfer of Crl.Misc.283/2022 pending on the file of I Addl. Civil Judge and JMFC, Mysuru to the Court at Bengaluru having jurisdiction.