LAWS(KAR)-2023-6-1301

ASHA SHENOY Vs. SANNAYYA SHETTY

Decided On June 27, 2023
Asha Shenoy Appellant
V/S
Sannayya Shetty Respondents

JUDGEMENT

(1.) Sri.Ajith Anand Shetty., learned counsel for appellant has appeared through video conferencing.

(2.) This is an appeal from the Court of Senior Civil Judge and ACJM at Karkala, Udupi.

(3.) For the sake of convenience, the status of parties shall be referred to as per the ranking before the Trial Court.