(1.) Heard Sri K. Hemanth Kumar, learned counsel appearing for the petitioners and Sri V.S. Vinayaka, learned High Court Government Pleader. Perused the records.
(2.) This Petition is filed under Sec. 438 Cr.P.C., with the following prayer:
(3.) Brief facts of the case are as under: One Mahadevashetty S/o. Madappa lodged a complaint before the Saraswathipuram Police Station, Mysuru, which was registered in Crime No.27/2022 on 15/2/2022 for the offence punishable under Ss. 304B , 498A read with Sec. 149 IPC against the petitioner and others.