RAMA ENTERPRISES Vs. SUPERINTENDING ENGINEER ELEC.

JUDGEMENT

(1.) Both the learned counsel appearing for the petitioners and the learned counsel appearing for the respondent would in unison submit that the issue in the lis stands covered by the judgment rendered by this Court in W.P.No.65/2021 and connected cases disposed on 6/12/2022.

(2.) This Court in the aforesaid writ petition has passed the following order: