K.S. UMA JAYAKUMAR Vs. KUMAR NAIK

JUDGEMENT

(1.) This contempt petition is filed alleging disobedience of the order of the learned Single Judge dtd. 27/3/2023 passed in W.P.No.6763/2023.

(2.) The learned Single Judge has issued the following direction:

(3.) The respondent - accused entered appearance. Sri.Kumar Naik G., Commissioner, BDA has filed an affidavit dtd. 21/7/2023. Paragraphs 3 to 5 of the affidavit reads as under: