LAWS(KAR)-2023-2-116

K.NAGESHWARARAO Vs. BRANCH MANAGER

Decided On February 24, 2023
K.Nageshwararao Appellant
V/S
BRANCH MANAGER Respondents

JUDGEMENT

(1.) This appeal is filed by the plaintiffs in O.S.No.27/2008 on the file of the Senior Civil Judge and JMFC, Lingasugur (sitting at Sindhanur).

(2.) The original respondents in the appeal were the Manager, Syndicate Bank, Sindhanur Branch and the Divisional Manager of the Syndicate Bank, Divisional Office, Bellary. After amalgamation of Syndicate Bank with Canara Bank, the original respondents were substituted by the Branch Manager of Canara Bank, Sindhanur Branch, The Regional Manager of Canara Bank, Raichur and the Canara Bank, Circle Office, Hubballi.

(3.) The material facts pleaded in the suit are as follows: