LAWS(KAR)-2023-7-193

N.GANGARATHNAMMA Vs. GANGAMMA

Decided On July 11, 2023
N.Gangarathnamma Appellant
V/S
GANGAMMA Respondents

JUDGEMENT

(1.) Sri.G.S.Balagangadhar., learned counsel for the appellant has appeared in person.

(2.) There is no representation on behalf of the respondent.

(3.) The appeal was listed on 7/7/2023. On that day, there was no representation on behalf of the respondent. This Court heard the learned counsel for the appellant and ordered the appeal to be listed on 11/7/2023 to hear learned counsel for the respondent. The appeal is listed today. There is no representation on behalf of the respondent.