RAHID PASHA Vs. STATE

JUDGEMENT

(1.) Heard Sri. Mohammed Tahir, learned counsel appearing for the petitioners and Smt. MK.P. Yashoda, the learned HCGP appearing for the respondents.

(2.) The petitioners are before this Court, seeking for the following prayers:

(3.) The learned counsel appearing for the petitioners would submit that the issue in the lis stands covered by the judgment rendered by this Court in the case of FAIROZ ULLA SHARIFF @ SHARIFF AND OTHERS Vs. STATE BY AND OTHER.,W.P.No.5415/2022 disposed on 25/7/2022. this Court has held as follows: