LAWS(KAR)-2023-6-1003

M. NAGENDRAPPA Vs. K. DURGAPPA

Decided On June 01, 2023
M. Nagendrappa Appellant
V/S
K. Durgappa Respondents

JUDGEMENT

(1.) Sri. Prabhakara Laxmana Shetty. learned counsel for the appellant has appeared in person.

(2.) This is an appeal from the Court of Senior Civil Judge and MFC, Harihar (Itinerary Court at Honnali).

(3.) For the sake of convenience, the parties are referred to as per their ranking and status before the Trial Court.