LAWS(KAR)-2023-8-132

DATTATRAY KHATAVKAR Vs. DEPUTY COMMISSIONER

Decided On August 02, 2023
Dattatray Khatavkar Appellant
V/S
DEPUTY COMMISSIONER Respondents

JUDGEMENT

(1.) The petitioner is before this Court seeking for the following reliefs:

(2.) Heard the learned counsel appearing for the parties.

(3.) The facts germane are as follows: