K. BHAGYAJYOTI Vs. GIRISH RATTIHALLI

JUDGEMENT

(1.) Heard Sri Yashas Dikshit on behalf of Sri Basavaraj B.Karadi, learned counsel for the petitioner and Sri B.Sharanabasawa, learned counsel for the respondent. Perused the records on admission.

(2.) The pres ent petition is filed under Sec. 482 of Cr.P.C. with the following prayer :-

(3.) Though the matter is listed for admission by con sent of the parties, it is taken up for final disp osal.