LAWS(KAR)-2023-6-1476

SANJAY KUMAR Vs. ELIOR INDIA FOOD SERVICES LLP

Decided On June 02, 2023
SANJAY KUMAR Appellant
V/S
Elior India Food Services Llp Respondents

JUDGEMENT

(1.) The petitioner is before this Court seeking a writ in the nature of prohibition restraining the LXXXV Additional City Civil and Sessions Judge, Commercial Court, Bengaluru from proceeding further in the case bearing Commercial Miscellaneous Appeal No.1 of 2023 filed by the respondent.

(2.) Heard Sri A.V. Nishanth, learned counsel appearing for the petitioner and Sri K.G.Raghavan, learned senior counsel appearing for the respondent.

(3.) Facts in brief germane are as follows: