LAWS(KAR)-2023-4-338

LATHA Vs. STATE OF KARNATAKA

Decided On April 21, 2023
LATHA Appellant
V/S
STATE OF KARNATAKA Respondents

JUDGEMENT

(1.) The petitioner in the subject petition calls in question an endorsement dtd. 5/4/2023 passed by respondent No.3.

(2.) Heard Sri. Harsha Kumar Gowda H., learned counsel appearing for the petitioner and Smt.Navya Shekhar, learned AGA appearing for the respondents and perused the material on record.

(3.) Learned counsel appearing for the petitioner submits that the issue in the case at hand stands covered by the judgment of the Co-ordinate Bench of this Court in W.P.No.15602/2022 dtd. 10/8/2022, wherein the Co-ordinate Bench of this Court has held as follows: