RAVI PRAKASH Vs. PRABHAVATHI

JUDGEMENT

(1.) Though this petition is listed for admission, with the consent of both learned counsel, it is taken up for final disposal.

(2.) This petition is filed seeking transfer of Crl.Misc.No.26/2021 pending on the file of I Metropolitan Magistrate Traffic Court, (Mayo Hall), Bengaluru to the Court of Civil Judge and JMFC, Hiriyur.

(3.) Heard the learned counsel for petitioners and learned counsel for respondents.