LAWS(KAR)-2023-5-695

C B CHANDRASHEKAR Vs. JAVARAMMA

Decided On May 24, 2023
C B Chandrashekar Appellant
V/S
JAVARAMMA Respondents

JUDGEMENT

(1.) Sri.Chandrakanth R.Patel., learned counsel for the appellant has appeared in person.

(2.) This appeal is from the Court of Principal District Judge, Hassan.

(3.) For the sake of convenience, the parties shall be referred to as per status and their rankings before the Trial Court.