(1.) Heard petitioner, party-in-person and the learned counsel for the respondent.
(2.) The present petition is filed under Sec. 482 of Cr.P.C., with the following prayer:
(3.) After hearing the matter for some time, learned counsel for the respondent has filed a memo which reads as under:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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