LAWS(KAR)-2023-6-69

B.N.MOHANRAJ Vs. S.L.LAKSHMANA

Decided On June 14, 2023
B.N.Mohanraj Appellant
V/S
S.L.Lakshmana Respondents

JUDGEMENT

(1.) Sri.Ananthapadmanabha.G., learned counsel for the appellant has appeared in person.

(2.) This is an appeal from the Court of IV Addl. District & Sessions Judge, Shivamogga sitting at Bhadravathi.

(3.) For the sake of convenience, the parties shall be referred to as per their status and ranking before the Trial Court.