LAWS(KAR)-2023-6-961

AMEER SAB Vs. NAGACHARI

Decided On June 19, 2023
Ameer Sab Appellant
V/S
NAGACHARI Respondents

JUDGEMENT

(1.) Sri.Somashekara. K.M., learned counsel for the appellant has appeared in person.

(2.) This is an appeal from the Court of IV Addl. District and Sessions Judge, Tumakuru, sitting at Madhugiri.

(3.) For the sake of convenience, the parties shall be referred to as per their status and rankings before the Trial Court.