LAWS(KAR)-2023-6-466

PARVATHAMMA Vs. CHIEF SECRETARY

Decided On June 19, 2023
PARVATHAMMA Appellant
V/S
CHIEF SECRETARY Respondents

JUDGEMENT

(1.) Ms. Priyanka. learned counsel on behalf of Sri.Shivakumar.N., for the appellant, and Sri.H.K. Basavaraj., learned AGA for respondents who have appeared in person.

(2.) This is an appeal from the Court of Senior Civil Judge & JMFC, Kunigal.

(3.) For the sake of convenience, the parties shall be referred to as per their status and rankings before the Trial Court.