(1.) Heard Sri.K.L.Patil, learned counsel for the petitioners.
(2.) Though notice is served upon the respondent, she has remained unrepresented.
(3.) This petition is filed under Sec. 482 of Cr.P.c. with the following prayer:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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