(1.) Learned High Court Government Pleader appearing for the appellant has filed a memo seeking permission of this Court to withdraw the appeal.
(2.) The memo reads as under:
(3.) The memo is taken on record. Accordingly, the appeal stands dismissed as withdrawn.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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