(1.) Sri S.S.Mahendra, the learned Additional Government Advocate accepts notice for the respondents.
(2.) Heard the learned counsel for the petitioner.
(3.) By way of the present petition under Articles 226 and 227 of the Constitution of India, the petitioner prayed for the following relief:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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