LAWS(KAR)-2023-1-439

R. MADHUSUDHANA Vs. P.SRIDEVI

Decided On January 12, 2023
R. Madhusudhana Appellant
V/S
P.Sridevi Respondents

JUDGEMENT

(1.) Smt.Geetha Devi.M.P., learned counsel for the petitioner has appeared in person.

(2.) The brief facts are these:

(3.) Learned counsel for the petitioner has urged several contentions.