LAWS(KAR)-2023-6-237

K.NAGANAIKA Vs. LAKSHMAMMA

Decided On June 23, 2023
K.Naganaika Appellant
V/S
LAKSHMAMMA Respondents

JUDGEMENT

(1.) Sri.S.Rupesh Kumar., learned counsel for the appellant has appeared in person.

(2.) This is an appeal from the Court of Addl. District & Sessions Judge, Chamarajanagara (sitting at Kollegala).

(3.) For the sake of convenience, the status of the parties shall be referred to as per their rankings before the Trial Court.