LAWS(KAR)-2023-6-931

RANGAPPA Vs. M. VENKATASHIVA REDDY

Decided On June 07, 2023
RANGAPPA Appellant
V/S
M. Venkatashiva Reddy Respondents

JUDGEMENT

(1.) Sri.Anil Kumar., learned counsel for appellant has appeared in person.

(2.) The captioned appeal is listed today for orders regarding dismissal of appeal for non-compliance of office objections.

(3.) Counsel for appellant submits that short accommodation may be granted to comply office objections.