(1.) The petitioner in W.P.No.7204/2021 is before this Court seeking for the following reliefs:
(2.) The petitioner in W.P.No.26829/2017 is before this Court seeking for the following reliefs:
(3.) The petitioner in W.P.No.11852/2021 is before this Court seeking for the following reliefs:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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