LAWS(KAR)-2023-7-1221

EKTA SINGH Vs. COMMISSIONER OF POLICE

Decided On July 18, 2023
Ekta Singh Appellant
V/S
COMMISSIONER OF POLICE Respondents

JUDGEMENT

(1.) This Writ Petition is disposed off as having been withdrawn in terms of memo dtd. 14/6/2023 which reads as under: