LAWS(KAR)-2023-7-945

MOHAN POOJARY Vs. HARISH KINI

Decided On July 13, 2023
Mohan Poojary Appellant
V/S
Harish Kini Respondents

JUDGEMENT

(1.) Sri.K.Chandranath Ariga., learned counsel for the appellant has appeared in person.

(2.) This is an appeal from the Court of Itinerate Senior Civil Judge, Moodbidre.

(3.) For the sake of convenience, the status of the parties shall be referred to as per their ranking before the Trial Court.