RAINBOW COLOUR LAB Vs. STATE OF KARNATAKA

Referred Judgements :-

GAURI SHANKAR CHOUDHARY VS. ADDL.COMMISSIONER OF IT [REFERRED TO]
SPECES HOTELS PVT. LTD.,VS. DCIT [REFERRED TO]
M/S. PRO LAB,MANGALORE AND OTHERS VS. STATE OF KARNATAKA [REFERRED TO]
STATE OF KARNATAKA VS. PRO LAB AND OTHERS [REFERRED TO]
CIT,PATIALA VS. AMBALA FLOUR MILLS [REFERRED TO]
A THANGAL KUNJU MUSALIAR M VENKATACHALAM POTTI AUTHORISED OFFICIAL AND INCOME TAX OFFICER VS. M VENKATACHALAM POTTI AUTHORISED OFFICIAL AND INCOME TAX OFFICER:A THANGAL KUNJU MUSALIAR [REFERRED TO]
BALAJI VS. INCOME TAX OFFICER SPECIAL INVESTIGATION CIRCLE AKOLA [REFERRED TO]
P V GODBOLE VS. JAGANNATH FAKIRCHAND [REFERRED TO]
COMMISSIONER OF INCOME TAX BIHAR AND ORISSA VS. SARDAR LAKHMIR SINGH [REFERRED TO]
COMMISSIONER OF INCOME TAX BIHAR AND ORISSA VS. SARDAR LAKHMIR SINGH [REFERRED TO]
INCOME TAX OFFICER A WARD SITAPUR VS. MURNDHAR BHAGWAN DAS [REFERRED TO]
INCOME TAX OFFICER A WARD SITAPUR VS. MURNDHAR BHAGWAN DAS [REFERRED TO]
DAFFADAR BHAGAT SINGH AND SONS VS. INCOME TAX OFFICER A WARD FEROZEPURE [REFERRED TO]
COMMISSIONER OF INCOME TAX PATIALA VS. AMBALA FLOUR MILLSAND VICE VERSA [REFERRED TO]
ESTATE OF LATE RANGALAL JAJODIA VS. COMMISSIONER OF INCOME TAX MADRAS [REFERRED TO]
COMMISSIONER OF INCOME TAX U P VS. MOHAMMAD SHAKOOR MOHAMMAD BASHIR [REFERRED TO]
COMMISSIONER OF INCOME TAX U P VS. MOHAMMAD SHAKOOR MOHAMMAD BASHIR [REFERRED TO]
RAJINDER NATH VS. COMMISSIONER OF INCOME TAX DELHI [REFERRED TO]
RAJINDER NATH VS. COMMISSIONER OF INCOME TAX DELHI [REFERRED TO]
TVL RAMCO CEMENT DISTRIBUTION CO PRIVATE LIMITED MADRAS CEMENTS LIMITED DALMIA CEMENT BHARAT LIMITED PRINCIPALS OF CEMENT DISTRIBUTORS LIMITED DALMIAPURAM STATE OF TAMIL NADU STATE OF TAMIL NADU VS. STATE OF TAMIL NADU [REFERRED TO]
HUNGERFORD INVESTMENT TRUST LIMITED VS. INCOME TAX OFFICERS [REFERRED TO]
K M SHARMA VS. INCOME TAX OFFICER WARD 137 NEW DELHI [REFERRED TO]
NAVABHARAT AGRL AND COMMERCIAL CORPORATION VS. COMMISSIONER OF COMMERCIAL TAXES [REFERRED TO]
CONSOLIDATED COFFEE LIMITED VS. INCOME TAX OFFICER [REFERRED TO]
MUTHUKARUPPAN CHETTIAR M K K R VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
ESTATE OF LATE RANGALAL JAJODIA VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
M CT MUTHURAMAN VS. SECOND INCOME TAX OFFICER CITY CIRCLE II [REFERRED TO]
MYSORE CEMENTS LTD VS. STATE OF KARNATAKA [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. DCOSTA BROTHERS [REFERRED TO]
N A JAILABDEEN VS. STATE OF KERALA [REFERRED TO]
S ZORASTER AND COMPANY SUPPLIES PVT LTD VS. STATE OF RAJASTHAN [REFERRED TO]
DEPUTY COMMISSIONER OF INCOME TAX VS. SIMPLEX CONCRETE PILES (INDIA) LTD [REFERRED TO]