PATIL MALLIGEMADU CHANDRASHEKHAR Vs. STATE OF KARNATAKA

Referred Judgements :-

T P GEORGE VS. STATE OF KERALA [REFERRED TO]
B BHARAT KUMAR VS. OSMANIA UNIVERSITY [REFERRED TO]
R HALESHA VS. STATE OF KARNATAKA [REFERRED TO]
STATE OF KARNATAKA VS. R HALESHA [REFERRED TO]
M M MATHAI VS. ELIZABETH XAVIER [REFERRED TO]
JAGDISH PRASAD SHARMA VS. STATE OF BIHAR [REFERRED TO]
SUNIL DUTT MISHRA VS. UNION OF INDIA [REFERRED TO]
KALYANI MATHIVANAN VS. K V JEYARAJ [REFERRED TO]
R S SOHANE VS. STATE OF MADHYA PRADESH AND ORS [REFERRED TO]
GAMBHIRDAN K. GADHVI VS. STATE OF GUJARAT [REFERRED TO]
DR.JACOB THUDIPARA VS. STATE OF MADHYA PRADESH [REFERRED TO]