SHIVAPRASAD Vs. PARASHURAM S. GANI

JUDGEMENT

(1.) Heard Sri M.J.Peerjade, learned counsel for the petitioner and Smt.Girija S.Hiremath, learned High Court Government Pleader for the respondent/State. Perused the records on admission.

(2.) The pres ent petition is filed under Sec. 482 of Cr.P.C. with the following prayer :-

(3.) Though the matter is listed for admission by con sent of the parties, it is taken up for final disp osal.