REGENT COMPUTRONICS PVT. LTD.

Munikrishanappa Appellant

V/S

SADANANDAN Respondents

Referred Judgements :-

RAME GOWDA VS. VARADAPPA NAIDU [REFERRED TO]
P CHANDRASEKHARAN VS. S KANAKARAJAN [REFERRED TO]
ANATHULA SUDHAKAR VS. P BUCHI REDDY [REFERRED TO]
PATEL EXHIBITORS PVT LTD VS. CORPORATION OF THE CITY OF BANGALORE [REFERRED TO]
SHAKUNTHALAMMA VS. KANTHAMMA [REFERRED TO]

JUDGEMENT

(1.) Sri.Purushotham., learned counsel on behalf of Sri.Ramesha. M.N., for the appellant and Sri.Rangaramu.V., learned counsel for the respondent have appeared in person.

(2.) This is an appeal from the Court of I Addl. Senior Civil Judge and JMFC, Chikkaballapura.

(3.) For the sake of convenience, the status of the parties shall be referred to as per their ranking before the Trial Court.

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MUNIKRISHANAPPA Vs. SADANANDAN

Referred Judgements :-

JUDGEMENT

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