MOHAMAD ESMAIAL Vs. STATE OF KARNATAKA

JUDGEMENT

(1.) Learned High Court Government Pleader files statement of objections and the same is taken on record.

(2.) Heard Sri.Hasmath Pasha, learned Senior Counsel appearing for the petitioners and Sri.Vinayaka V.S., learned High Court Government Pleader appearing for the respondent-State.

(3.) These three petitions are filed under Ss. 439 of Cr.P.C with the following prayer. In Crl.P.No.2686/2023: