PRASAD Vs. RADHA

JUDGEMENT

(1.) Ms.Janavi., learned counsel on behalf of Sri.Chandrakanth R.Goulay., for the appellant has appeared through video conferencing. Sri.E.Rajagopala., learned counsel for the respondent has appeared in person.

(2.) This is an appeal from the Court of Addl. Senior Civil Judge and JMFC, Pandavapura.

(3.) For the sake of convenience, the status of the parties shall be referred to as per their ranking before the Trial Court.